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[Cites 0, Cited by 4] [Entire Act]

State of Punjab - Section

Section 195 in The Punjab Municipal Corporation Act, 1976

195. Power of Corporation to require owners of premises to set up pumps, etc.

- The owner of every premises connected with the municipal water works shall, when so required by the Commissioner, set up electric pumps or other contrivances whereby water may be caused to reach to the top of the topmost storey of such premises.