Bombay High Court
Krishna Dushyant Rana vs Cipla Ltd on 16 August, 2017
Bench: S.C. Dharmadhikari, Vibha Vasant Kankanwadi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL NO. 18 OF 2016
Krishna Dushyant Rana ....Petitioner
V/S
Cipla Ltd. ....Respondent
WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS NO. 3 OF 2016 In COMMERCIAL APPEAL 18 OF 2016 Krishna Dushyant Rana ....Petitioner V/S Cipla Ltd. ....Respondent Ms. Pooja Kshirsagar i/by Akshar Laws for the appellant. Mr. Mahesh Londhe i/by M/s. Sanjay Udeshi & Co for the respondents.
CORAM : S.C. DHARMADHIKARI & SMT. VIBHA VASANT KANKANWADI, JJ DATE : 16th August, 2017 P.C. :
At the request of the learned advocate for the appellant, stand over to 18.08.2017 on Supplementary Board.
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