Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15B] [Entire Act]

State of Assam - Subsection

Section 15B(5) in The Gauhati University Act, 1947

(5)National Discipline Scheme,
(viii)Four lady students to be nominated by the Vice- Chancellor.
(ix)The Director of Sports and Physical Education, if any.
(x)The members of the Students' Advisory Council shall elect from amongst themselves the Secretary of the Council.