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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(g) in Chhattisgarh Public Distribution System (Control) Order, 2004

(g)"Ration Card" includes the following ration cards : -
(i)Ration card issued to families above the poverty line;
(ii)Ration card issued to families below the poverty line;
(iii)Ration card issued to Antodaya families (the poorest families identified by State Government);
(iv)Ration card issued to destitute families under Annapoorna Yojana;
(v)Other ration card issued for any specific objective under any Central or State Government scheme.