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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(m) in Karnataka Right of Children to Free and Compulsory Education Rules, 2012

(m)"School Development and Monitoring Committee" (SDMC) means School Management Committee (SMC) constituted under section 21 of the Act;