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Supreme Court - Daily Orders

State Of U.P. vs Naresh Kumar Arya on 30 July, 2021

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     ITEM NO.12 +46                Court 6 (Video Conferencing)             SECTION XI

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS
     ITEM 12

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 16163/2021

     (Arising out of impugned final judgment and order dated 17-09-2018
     in SAD No. 630/2017 passed by the High Court Of Judicature at
     Allahabad)

     STATE OF U.P. & ORS.                                            Petitioner(s)

                                                VERSUS

     NARESH KUMAR ARYA                                               Respondent(s)

     (IA No.85132/2021-CONDONATION OF DELAY IN FILING )

     WITH
     Diary No(s). 15892/2021 (XI)
     (IA No.84735/2021-CONDONATION OF DELAY IN FILING)

     Diary No(s). 16161/2021 (XI)
     (IA No.85372/2021-CONDONATION OF DELAY IN FILING)

     Diary No(s). 16159/2021 (XI)
     (IA No.85864/2021-CONDONATION OF DELAY IN FILING)

     Diary No(s). 15917/2021 (XI)
     (IA No.85384/2021-CONDONATION OF DELAY IN FILING)

     Diary No(s). 16020/2021 (XI)
     (IA No.86439/2021-CONDONATION OF DELAY IN FILING)

     ITEM 46
     SLP (CIVIL) Diary No(s). 15930/2021
     (IA No.86885/2021-CONDONATION OF DELAY IN FILING)

     WITH
     Diary No(s). 16157/2021 (XI)
     (IA No.86850/2021-CONDONATION OF DELAY IN FILING)

     Date : 30-07-2021 These petitions were called on for hearing today.

     CORAM :
Signature Not Verified


                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
Digitally signed by R
Natarajan
Date: 2021.07.30
17:14:13 IST
Reason:                  HON'BLE MR. JUSTICE ANIRUDDHA BOSE


     For Petitioner(s)             Mr. Brijender Chahar, Sr. Adv.
                                 2

                    Mr. Tanmaya Agarwal, AOR
                    Mr. Wrick Chatterjee, Adv.
For Respondent(s)


         UPON hearing the counsel the Court made the following
                             O R D E R

Issue notice on the special leave petitions as well as on the applications for condonation of delay.

Tag with SLP(C) No.5527/2019.

(SWETA BALODI) (ANAND PRAKASH) COURT MASTER (SH) BRANCH OFFICER