Supreme Court - Daily Orders
State Of U.P. vs Naresh Kumar Arya on 30 July, 2021
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ITEM NO.12 +46 Court 6 (Video Conferencing) SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
ITEM 12
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 16163/2021
(Arising out of impugned final judgment and order dated 17-09-2018
in SAD No. 630/2017 passed by the High Court Of Judicature at
Allahabad)
STATE OF U.P. & ORS. Petitioner(s)
VERSUS
NARESH KUMAR ARYA Respondent(s)
(IA No.85132/2021-CONDONATION OF DELAY IN FILING )
WITH
Diary No(s). 15892/2021 (XI)
(IA No.84735/2021-CONDONATION OF DELAY IN FILING)
Diary No(s). 16161/2021 (XI)
(IA No.85372/2021-CONDONATION OF DELAY IN FILING)
Diary No(s). 16159/2021 (XI)
(IA No.85864/2021-CONDONATION OF DELAY IN FILING)
Diary No(s). 15917/2021 (XI)
(IA No.85384/2021-CONDONATION OF DELAY IN FILING)
Diary No(s). 16020/2021 (XI)
(IA No.86439/2021-CONDONATION OF DELAY IN FILING)
ITEM 46
SLP (CIVIL) Diary No(s). 15930/2021
(IA No.86885/2021-CONDONATION OF DELAY IN FILING)
WITH
Diary No(s). 16157/2021 (XI)
(IA No.86850/2021-CONDONATION OF DELAY IN FILING)
Date : 30-07-2021 These petitions were called on for hearing today.
CORAM :
Signature Not Verified
HON'BLE MR. JUSTICE L. NAGESWARA RAO
Digitally signed by R
Natarajan
Date: 2021.07.30
17:14:13 IST
Reason: HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Brijender Chahar, Sr. Adv.
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Mr. Tanmaya Agarwal, AOR
Mr. Wrick Chatterjee, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the special leave petitions as well as on the applications for condonation of delay.
Tag with SLP(C) No.5527/2019.
(SWETA BALODI) (ANAND PRAKASH) COURT MASTER (SH) BRANCH OFFICER