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State of Maharashtra - Section

Section 111 in Maharashtra Cinemas (Regulation) Rules, 1966

111. Sale of tickets not to be closed down unless all tickets are actually sold out.

- The licensee shall not close down or cause to be closed down the sale of tickets of any class or exhibit or cause to be exhibited any board or placard indicating the closure of the sale of tickets of any class unless and until all the tickets of that class are actually sold out.