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Union of India - Section
Section 36 in The Designs Rules, 2001
36. Form of entry .-The entry to be made in the Register on request under rule 34 shall be in the following form:-
| In pursuance of an application received on the[...................................................] | |
| Registered as | Proprietors |
| Licensees | |
| Mortgagees | |
| etc. | |
| By virtue of | Assignment |
| Licence | |
| Mortgage deed | |
| Etc. | |
| Dated.............................................and made between....................... | |
| of the one part and....................... | |
| of the other part. |