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[Cites 0, Cited by 0] [Section 5B] [Entire Act]

State of Odisha - Subsection

Section 5B(3) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

(3)The tender form shall be available from the office of the Divisional Forest Officer on payment of Rs 25/- (Rupees twenty-five) for each form. The payment shall be made by sending a Crossed Postal Order for the amount marked payable to the Divisional Forest Officer at the post office of the place the head quarters of the Divisional Forest Officer, is located.