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Himachal Pradesh High Court

B.R. Bhatia vs . Amarjit Singh on 2 June, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

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B.R. Bhatia vs. Amarjit Singh Cr. Appeal No.368 of 2009 02.06.2023 Present: Mr. Ketan Rajput, Advocate vice Mr. Imran Khan, Advocate, for the appellant.

Mr. Romesh Verma, Senior Advocate with Mr. Hitesh Thakur, Advocate, for the respondent. r Learned vice counsel appearing on behalf of the appellant prays for an adjournment on the ground that arguing counsel is not available today.

Therefore, at his request, list after four weeks.

( Sushil Kukreja ) Judge 2nd June, 2023 (reena) ::: Downloaded on - 02/06/2023 20:34:00 :::CIS