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Jammu & Kashmir High Court

M/S Trb Infratech Pvt. Ltd vs < on 23 February, 2021

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                           S. Nos. 216
             HIGH COURT OF JAMMU AND KASHMIR
                           AT JAMMU

                                           WP (C) No. 1861/2020
                                           CM Nos. 6689/2020 &
                                           6690/2020

M/s TRB Infratech Pvt. Ltd                                 ...Petitioner(s)

                 Through :- Mr. Parag Sharma, Advocate
                v/s
                 <




Union Territory of J&K and others
't
                                                      .....Respondent (s)

                 Through :- Mr. F. A. Natnoo, AAG.


Coram:       HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                   ORDER

List along with WP (C) No. 308/2021.

(SANJEEV KUMAR) JUDGE JAMMU 23.02.2021 Shivalee