Jammu & Kashmir High Court
M/S Trb Infratech Pvt. Ltd vs < on 23 February, 2021
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S. Nos. 216
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
WP (C) No. 1861/2020
CM Nos. 6689/2020 &
6690/2020
M/s TRB Infratech Pvt. Ltd ...Petitioner(s)
Through :- Mr. Parag Sharma, Advocate
v/s
<
Union Territory of J&K and others
't
.....Respondent (s)
Through :- Mr. F. A. Natnoo, AAG.
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
List along with WP (C) No. 308/2021.
(SANJEEV KUMAR) JUDGE JAMMU 23.02.2021 Shivalee