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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(ii) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(ii)It would be very difficult and cost prohibitive for any Access Provider to not only procure SCP equipment to cater to its own customer base but also to size it for current and future customer base of all other Access Provider's in the absence of any knowledge of the business plans of the competitor.