Jharkhand High Court
Ajay Kumar Singh @ Ajay Singh vs The State Of Jharkhand ... Opposite ... on 26 July, 2018
Author: Ananda Sen
Bench: Ananda Sen
IN THE HIGH COURT OF JHARKHAND AT RANCHI
B.A. No. 5219 of 2018
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1. Ajay Kumar Singh @ Ajay Singh
2. Bittu Kumar Singh ... Petitioners
-versus-
The State of Jharkhand ... Opposite Party
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CORAM : HON'BLE MR. JUSTICE ANANDA SEN
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For the Petitioners : Mr. R.S. Mazumdar, Sr. Advocate
Mr. Rajesh Kumar, Advocate
For the State : A.P.P.
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5/ 26.07.2018 Heard learned counsel for the parties.
Petitioners are accused for allegedly committing the offence punishable under Sections 307, 364A/365 of the Indian Penal Code and Sections 25(1-b)(a)/26/27/35 of the Arms Act, in connection with Barkagaon Police Station Case No.69 of 2018 corresponding to G.R. No.1397 of 2018, pending in the Court of learned Sub Divisional Judicial Magistrate at Hazaribagh.
Learned counsel for the petitioners submits that this is not a case of kidnapping since the alleged victim had taken a huge money from these petitioners on the pretext of supplying labour and were neither supplying labour nor were refunding the money. These petitioners had met the victim and were trying to settle the issues. He submits that the victim himself has taken the petitioners with him on the pretext of refunding the money, but, these petitioners have falsely been implicated in this case.
Learned A.P.P. appearing for the State opposes the prayer for bail of the petitioners, but, after going through the Case Diary, especially the statement of the witnesses and the victim, cannot controvert the aforesaid fact that the alleged victim was a labour supplier and he has taken money from these petitioners.
In view of the aforesaid facts, petitioners, abovenamed, are directed to be released on bail on furnishing bail bonds of Rs.10,000/- (Rupees Ten Thousand) each to the satisfaction of the learned Sub Divisional Judicial Magistrate at Hazaribagh in connection with Barkagaon Police Station Case No.69 of 2018 corresponding to G.R. No.1397 of 2018.
( Ananda Sen, J.) Kumar/Cp-03