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Himachal Pradesh High Court

Vinod Verma vs . Anita Vashishat on 6 May, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

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Vinod Verma Vs. Anita Vashishat RSA No. 99 of 2022 06.05.2022 Present: Mr. D.N. Sharma, Advocate, for the appellant.

Issue notice returnable on 08.07.2022, on taking steps within one week.

CMP No. 5315 of 2022 The execution of impugned decree dated 27.09.2021, passed by learned Additional District Judge­ cum­ Special Judge (CBI) Shimla, H.P. in Civil Appeal No. 2­T/13 of 2021, titled as Vinod Verma Vs. Anita Vashishat, is stayed till further orders.

CMP No. 5317 of 2022 Certified copy of the judgment and decree passed by learned trial Court be filed within four weeks.

( Satyen Vaidya ) Judge 6th May, 2022 (sushma) ::: Downloaded on - 06/05/2022 20:08:03 :::CIS