Himachal Pradesh High Court
Vinod Verma vs . Anita Vashishat on 6 May, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
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Vinod Verma Vs. Anita Vashishat RSA No. 99 of 2022 06.05.2022 Present: Mr. D.N. Sharma, Advocate, for the appellant.
Issue notice returnable on 08.07.2022, on taking steps within one week.
CMP No. 5315 of 2022 The execution of impugned decree dated 27.09.2021, passed by learned Additional District Judge cum Special Judge (CBI) Shimla, H.P. in Civil Appeal No. 2T/13 of 2021, titled as Vinod Verma Vs. Anita Vashishat, is stayed till further orders.
CMP No. 5317 of 2022 Certified copy of the judgment and decree passed by learned trial Court be filed within four weeks.
( Satyen Vaidya ) Judge 6th May, 2022 (sushma) ::: Downloaded on - 06/05/2022 20:08:03 :::CIS