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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(3)(e) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(e)to ensure propogation, demonstration and implementation of improved water management techniques and the education and training of farmers in irrigated agriculture;