Section 1(3) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963
(3)It applies to all inam estates.By virtue of section 6 of the Tamil Nadu Inam Estates, Lease holds and Minor Inams (Abolition and Conversion into Ryotwari) Amendment Act, 1975 (Tamil Nadu Act 2 of 1976) the provisions in respect of private tanks and ooranies shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or any custom, usage or contract of decree or order of a court or other authority.
