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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Karnataka - Subsection

Section 52(1)(s) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(s)the number, qualifications, emoluments and other conditions of service of officers, teachers and other employees of the University and the preparation and the mainte-nance of records of their services and activities;