Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act] Union of India - Subsection Section 25(2)(h) in The Jute Manufactures Development Council Act, 1983 (h)the remuneration payable to the person or persons referred to in clause (b) of sub-section (2) of section 8;