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[Cites 0, Cited by 0] [Section 107(3)] [Section 107] [Entire Act]

State of Odisha - Subsection

Section 107(3)(b) in The Orissa Town Planning and Improvement Trust Act, 1956

(b)payments due under a decree of order of a Court passed against the Planning authority or against the Chairman, ex officio or under an award of the Tribunal;