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[Cites 0, Cited by 0] [Section 25(e)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(e)(ii) in The Income Tax Act, 2025

(ii)accruing or arising from any transaction (whether by way of becoming a member of, or acquiring shares in, a co-operative society, company or other association of persons or by way of any agreement or any arrangement of whatever nature), not being a transaction by way of sale, exchange or lease which has the effect of enabling the enjoyment of such property.