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Constitution Article

Section 2 in THE CONSTITUTION (FORTY-SECOND AMENDMENT) ACT, 1976

2. The democratic institutions provided in the Constitution are basically sound and the path for progress does not lie in denigrating any of these institutions. However, there could be no denial that these institutions have been subjected to considerable stresses and strains and that vested interests have been trying to promote their selfish ends to the great detriment of public good.