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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Odisha - Subsection

Section 66(2) in The Orissa Children Act, 1982

(2)The Women's and Children's Institutions (Licensing) Act, 1956 (105 of 1956) shall not apply to any children's home, special school or observation home established and maintained under this Act.