Madhya Pradesh High Court
Mangal Singh vs The State Of Madhya Pradesh on 28 October, 2021
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-23132-2021 The High Court Of Madhya Pradesh WP-23132-2021 (MANGAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Indore, Dated : 28-10-2021 As prayed by learned counsel for the petitioner list after Diwali Vacation to enable him to appear physically and argue the matter.
(SUJOY PAUL) (PRANAY VERMA)
JUDGE JUDGE
rashmi
Signature Not Verified
SAN
Digitally signed by RASHMI
PRASHANT
Date: 2021.10.28 17:35:16 IST