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Jammu & Kashmir High Court

M/S Trb Infratech Pvt. Ltd vs Ut Of J&K And Others on 15 February, 2021

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                          IN THE HIGH COURT OF JAMMU AND KASHMIR
                                         AT JAMMU

                                         WP(C) No.1861/2020
                                      CM Nos.6689 & 6690 of 2020


           M/S TRB Infratech Pvt. Ltd.                                     ......Petitioner(s)

                                 Through:- Mr. Parag Sharma, Advocate

           UT of J&K and others                             .......Respondent(s)
                              Through:- Mr. F.A.Natnoo, AAG

           Coram:
                     Hon'ble Mr Justice Sanjeev Kumar, Judge.

                                                       ORDER

On the request of learned counsel for the parties, adjourned. List on 17th February, 2021.




                                                                  (Sanjeev Kumar)
           Jammu                                                        Judge
           15.02.2021
           Vinod.




VINOD KUMAR
2021.02.16 10:54
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