Jammu & Kashmir High Court
M/S Trb Infratech Pvt. Ltd vs Ut Of J&K And Others on 15 February, 2021
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
WP(C) No.1861/2020
CM Nos.6689 & 6690 of 2020
M/S TRB Infratech Pvt. Ltd. ......Petitioner(s)
Through:- Mr. Parag Sharma, Advocate
UT of J&K and others .......Respondent(s)
Through:- Mr. F.A.Natnoo, AAG
Coram:
Hon'ble Mr Justice Sanjeev Kumar, Judge.
ORDER
On the request of learned counsel for the parties, adjourned. List on 17th February, 2021.
(Sanjeev Kumar)
Jammu Judge
15.02.2021
Vinod.
VINOD KUMAR
2021.02.16 10:54
I attest to the accuracy and
integrity of this document