Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 7 in Punjab Transport Scheme, 2018 7. In case of Private Operators, not more than 25% of the total permits earmarked for Private Operators of a particular route, shall be issued to one firm/party/person on such route.
