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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(6) in The Kerala Captive Elephants (Management and Maintenance) Rules, 2003

(6)Ill-designed logging harness such as exposing elephants backbone and chest to extreme strain and injuries, using tusks and jaws regularly for dragging timber logs, timber hauling over steep areas or rocky areas etc. shall not be done.