Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(2) in Telangana Vaidya Vidhana Parishad Act, 1986

(2)The Government may, from time to time advance loans to the Commissionerate for purposes of this Act on such terms and conditions as the Government may determine.