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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(m) in The Electricity Regulatory Commissions Act, 1998

(m)Words and expressions used and not defined in this Act but defined in the Electricity (Supply) Act, 1948 (54 of 1948) or the Indian Electricity Act, 1910 (9 of 1910) shall have the meanings respectively assigned to them in those Acts.