Delhi High Court - Orders
Mangalore Refinery And Petrochemicals ... vs Driplex Water Engineering Private ... on 24 April, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 235/2022 & I.A. 8460/2022.
MANGALORE REFINERY AND
PETROCHEMICALS LIMITED ..... Petitioner
Through: Mr. Aditya Panda, Advocate.
versus
DRIPLEX WATER ENGINEERING PRIVATE
LIMITED ..... Respondent
Through: Mr. Vikram Nandrajog, Advocate.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 24.04.2023 At joint request of learned counsel for the parties, list on 25.08.2023.
PRATEEK JALAN, J APRIL 24, 2023 "Bhupi"/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:25.04.2023 11:04:08