Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 22(5)(g) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(g)any issue for which the Board or the designated stock exchange requires approval under this sub-regulation,