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State of Andhra Pradesh - Section

Section 30 in Andhra Pradesh Panchayat Raj (Auction of sand in the water courses vesting in Gram Panchayat) Rules, 2000

30. Removal of doubts.

- In case of any doubt arises in these rules or any clarification or supplemental information the orders issued in G.O.Ms.No. 417 Industries & Commerce (Mines-I) Department dated 1-12-1998 shall be referred to.