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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(c) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(c)In case the notice falls short of the specified period, the employer will be entitled to pay only for the period by which such notice falls short of that period.