Section 2(qa) in Rajasthan Co-operative Societies Act, 2001
(qa)[ "primary agricultural credit society" means a co-operative society as defined under clause (cciv) of section 5 of Banking Regulation Act. 1949 (Central Act No. 10 of 1949) and is registered under the Act:;] [Added by Notification No F. 2(15) Vidhi/2/2010 dated 3-4-2010 w.e.f. 16-10-2009.]
