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State of Haryana - Section

Section 1 in The Haryana Khadi and Village Industries Board Contributory Provident Fund Regulations, 1975

1. Short title and commencement.

(1)These regulations shall be called the Haryana Khadi and Village Industries Board Contributory Provident Fund Regulations, 1975.
(2)These regulations shall come into force with effect from 1st April, 1975.