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[Cites 0, Cited by 4] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(3) in The Bombay University Act, 1974

(3)It shall be the duty of the Vice-Chancellor to ensure that the provisions of this Act, the Statutes, Ordinances and Regulations are faithfully observed. The Chancellor shall, for this purpose, have the power to issue directions to the Vice-Chancellor who shall give effect to any such directions.