Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 4 in Goa Value Added Tax Rules, 2005 4. /5/2005-Fin(R&C) (2). - In exercise of the powers conferred by section 83 of the Goa Value Added Tax Act, 2005 (Act No. 9 of 2005) and all other powers enabling it in this behalf, the Government of Goa hereby makes the following rules, namely:-
