Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3)(iii) in The Copyright Rules, 2013

(iii)Posting the notice on the web site of the Copyright Office at the request of the author by giving the details as required under sub-rule (2).