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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(2) in The Bombay Forward Contracts Control Act, 1947

(2)without the permission of the Provincial Government organises., or assists in organizing or becomes of member of any association, other than a recognised association, established for the purpose of assisting in entering into or making or performing in whole or in part forward contracts such goods; or