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[Cites 0, Cited by 3] [Entire Act]

State of West Bengal - Section

Section 6 in The City Sessions Court Act, 1953

6. City Sessions Court not to have jurisdiction in certain matters. -

[* * * * * *] [Sub-section (1) omitted by West Bengal Act 31 of 1975.][* * * * * * * *] [Sub-section (2) omitted by West Bengal Act 33 of 1969.]
(3)[* * * * * * *] [Words and figures omitted by West Bengal Act 33 of 1969.] all matters in respect of which the City Sessions Court has no jurisdiction, shall be tried, dealt with or disposed of as if this Act had not been passed.