Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27A(2)] [Section 27A] [Entire Act]

State of Bihar - Subsection

Section 27A(2)(iii) in The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951

(iii)The Departmental Promotion Committee shall arrange the names of officers thus selected in order of their inter-se-seniority.