Delhi High Court - Orders
Rahul Singh vs Border Security Force & Anr on 3 October, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1656/2020 & CM APPL. 5785/2020
RAHUL SINGH ..... Petitioner
Through: Mr. Praveen Chandra, Advocate.
versus
BORDER SECURITY FORCE & ANR. ..... Respondents
Through: Mr. Sushil Kumar Pandey, Sr. Panel
Counsel with Mr. Kuldeep Singh,
Advocate
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 03.10.2023
List on 22nd March, 2024.
SANJEEV SACHDEVA, J
MANOJ JAIN, J
OCTOBER 3, 2023
st
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