Supreme Court - Daily Orders
M/S. Bhanu Iron & Steel Co. Ltd. And Ors. vs Commissioner, Customs, Central Excise on 28 November, 2016
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.33 COURT NO.6 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....CC 22151-22154/2016
(Arising out of impugned final judgment and order dated
17/08/2015 in CEA No. 1/2015 17/08/2015 in CEA No. 2/2015
04/07/2016 in RP No. 287/2015 17/08/2015 in CEA No. 36/2014 passed
by the High Court of M.P. at Indore)
M/S. BHANU IRON & STEEL CO. LTD. AND ORS. Petitioner(s)
VERSUS
COMMISSIONER, CUSTOMS, CENTRAL EXCISE Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 28/11/2016 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. C.U. Singh, Sr. Adv.
Mr. Manish Kumar, Adv.
Mr. Piyush Kaushik, Adv.
Ms. Divya Roy, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR) Signature Not Verified AR-CUM-PS COURT MASTER Digitally signed by SANJAY KUMAR Date: 2016.11.28 17:06:59 IST Reason: