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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(d) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(d)Chairman, Orissa Public Service Commission, Chief Secretary, Orissa, Member, Board of Revenue, Additional Chief Secretary, Additional Development Commissioner, Commissioner, Agriculture and Rural Development, Special Relief Commissioner, Principal, Resident Commissioner, Advocate-General, Orissa, other functionaries officiating in posts carrying pay scales above the supertime scale of the Indian Administrative Service [and D.G. of Police.] [Inserted vide Orissa Gazette Extraordinary No. 1269/31.9.1989.]