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State of Uttar Pradesh - Section

Section 22 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

22. Record of meetings [Rule 110 (8), U.P.Z.A. & L.R. Rules].

- The Bhumi Prabandhak Samiti shall keep a brief record of its meetings and proceedings in B.P.S. Form 2 in Devanagri script.