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Bombay High Court

Anup Lalwani And 2 Ors vs Emgee Greens Co-Operative Housing ... on 9 January, 2020

Author: Sarang V. Kotwal

Bench: K. K. Tated, Sarang V. Kotwal

                                            1/1                 905-WPL-3680-19.odt

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                           WRIT PETITION (L) NO.3680 OF 2019

    Anup Lalwani & Ors.                                    .... Petitioners

                     versus

    Emgee Greens Co-operative
    Housing Society Ltd. & Ors.                            .... Respondents
                                         .......

    •       Mr.Alok D.Mishra, Advocate for Petitioners.
    •       Mr.Brijesh Upadhyay i/b. Jash B. Vyas, Advocate for
            Respondent No.1.
    •       Mr.Manish Upadhyay, AGP for Respondent Nos.2 to 4.

                                     CORAM : K. K. TATED &
                                             SARANG V. KOTWAL, JJ.

DATE : 09th JANUARY, 2020. P.C. :

1. Heard learned Counsel for the parties.
2. Advocate Mr.Alok D.Mishra for the Petitioner submits that his arguing Counsel is absent today. Hence he requires some time. On his request, matter is placed on board on 13/01/2020.

(SARANG V. KOTWAL, J.) (K.K.TATED, J.) Nesarikar ::: Uploaded on - 13/01/2020 ::: Downloaded on - 08/06/2020 08:40:18 :::