Bombay High Court
Anup Lalwani And 2 Ors vs Emgee Greens Co-Operative Housing ... on 9 January, 2020
Author: Sarang V. Kotwal
Bench: K. K. Tated, Sarang V. Kotwal
1/1 905-WPL-3680-19.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.3680 OF 2019
Anup Lalwani & Ors. .... Petitioners
versus
Emgee Greens Co-operative
Housing Society Ltd. & Ors. .... Respondents
.......
• Mr.Alok D.Mishra, Advocate for Petitioners.
• Mr.Brijesh Upadhyay i/b. Jash B. Vyas, Advocate for
Respondent No.1.
• Mr.Manish Upadhyay, AGP for Respondent Nos.2 to 4.
CORAM : K. K. TATED &
SARANG V. KOTWAL, JJ.
DATE : 09th JANUARY, 2020. P.C. :
1. Heard learned Counsel for the parties.
2. Advocate Mr.Alok D.Mishra for the Petitioner submits that his arguing Counsel is absent today. Hence he requires some time. On his request, matter is placed on board on 13/01/2020.
(SARANG V. KOTWAL, J.) (K.K.TATED, J.) Nesarikar ::: Uploaded on - 13/01/2020 ::: Downloaded on - 08/06/2020 08:40:18 :::