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[Cites 0, Cited by 0] [Section 254(1)] [Section 254] [Entire Act]

NCT Delhi - Subsection

Section 254(1)(e) in The New Delhi Municipal Council Act, 1994

(e)an order directing the disposal of things removed under Chapter XIII or seized under section 248, or an order rejecting the claim of any person for the balance of the proceeds of sale of things so disposed of;