Section 13(8)(d) in The Companies (Registration of Foreign Companies) Rules, 2014

[Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act]

(d)Particulars of Issue-

(i)the objects of the issue;

(ii)the cost of the Project, if any; and

(iii)the means of financing the projects, if any including contribution by promoters.

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