Allahabad High Court
M/S Selvel Media Services Private ... vs State Of U.P. And 4 Others on 29 April, 2019
Bench: Pankaj Mithal, Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT TAX No. - 354 of 2018 Petitioner :- M/S Selvel Media Services Private Limited And 11 Others Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Javed Husain Khan,Gulrez Khan,W.H. Khan,W.H. Khan Counsel for Respondent :- C.S.C. Hon'ble Pankaj Mithal,J.
Hon'ble Prakash Padia,J.
On the request of Sri Alok Mishra, learned counsel for the respondent-Nagar Nigam, Kanpur, put up on Wednesday, i.e. on 1.5.2019 in the additional cause list along-with connected matters.
Order Date :- 29.4.2019 Pramod Tripathi