Section 24B(1)(c) in University of Rajasthan Act, 1946

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State of Rajasthan - Subsection

Section 24B(1)(c) in University of Rajasthan Act, 1946

(c)for the Faculties of Ayurveda, Engineering Technology, Medicine Pharmaceutics and Education :-

(i)University Professors or Principals of post-graduate colleges in the Faculty concerned;

(ii)Heads of Departments of subjects of the rank of Professors in the Faculty concerned.