Section 68(3)(iii) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

(iii)forfeiture of the stocks and their disposal as per provisions of these rules and termination of the dealer license ; and

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